JUDGEMENT
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(1.) Sri S.N. Singh, Sri Satya Singh and Sri Ajay Kumar Advocates, appear for the appellant Manoj alias Manoj Gujjar in Capital Appeal No. 2472 of 2010 who has been convicted by the judgment and order dated 7.4.2010 passed by the Additional District and Sessions Judge, Court No. 9, Bulandshahr and awarded a sentence of death under sections 302 read with 149 I.P.C. for the murders of the deceased Ranvir and Prakash. There is also a Reference No. 6 of 2010 sent by the Trial Judge under section 366(1) Cr. P. C. for confirmation of the death sentence awarded to Manoj alias Manoj Gujjar.
(2.) Sri G.S. Chaturvedi, Senior Advocate assisted by Sri Alok Ranjan Misra has appeared for the appellant Amit Jaat, who has preferred Criminal Appeal No. 3696 of 2010 and Devendra Jat, who has preferred Criminal Appeal No. 2316 of 2010.
(3.) Sri Gaurav Kakkar appears for the appellant Rakesh alias Titu, who has preferred Criminal Appeal No. 2462 of 2010.;
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