JUDGEMENT
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(1.) THE petitioner/appellant has filed the present Special Appeal against the Judgement and Order dated 2.2.2009 passed by the
learned single Judge dismissing Civil Misc. Writ Petition No.2367 of
2009 filed by the petitioner/appellant (Smt. Indu Maurya).
(2.) IT appears that an advertisement dated 26.10.2005 was published in the newspaper dated 27.10.2005 inviting applications for
appointment of Shiksha Mitra in the District Ballia for the academic
session 2005-06 in respect of various Primary Schools, including two
posts of Shiksha Mitra at Primary School, Lavkara, District Ballia.
Copy of the said Advertisement dated 27.10.2005 appears at page 76
of the Paper Book of the Special Appeal.
The Gram Shiksha Samiti, Gram Panchayat, Lavkara prepared a merit list including the names of only three applicants viz., Smt. Indu
Maurya (petitioner/appellant herein), Smt. Suman Kushwaha and Shri
Prem Chandra Arya, and sent the proposal for selection of Smt. Indu
Maurya and Smt. Suman Kushwaha to the District Level Committee
for approval. Copy of the proceedings of the meeting of the Gram
Shiksha Samiti held on 31.12.2005 appears at page 79 of the Paper
Book of the Special Appeal.
(3.) IT appears that as various objections were received in respect of the selection of Shiksha Mitra in the District Ballia, the District
Magistrate, Ballia by the Order dated 1.6.2007 constituted a sub-
Committee. Copy of the said Order dated 1.6.2007 appears at page
82 of the Paper Book of the Special Appeal.;
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