NAND KISHORE Vs. STATE OF U P
LAWS(ALL)-2003-10-183
HIGH COURT OF ALLAHABAD
Decided on October 01,2003

NAND KISHORE Appellant
VERSUS
STATE OF UTTAR PRADESH Respondents

JUDGEMENT

M.Katju, J. - (1.) Heard learned counsel for the parties.
(2.) This special appeal has been filed against the impugned Judgment of the learned single Judge dated 29.8.2003.
(3.) The petitioners challenged a transfer order before the learned single Judge but their petition was dismissed, hence this appeal.;


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