JUDGEMENT
M. Katju, J. -
(1.) This writ petition has been filed against the impugned order dated 7.8,2000 and 20/22.5.2000 passed by the Vice-Chancellor and Registrar of Banaras Hindu University, Varanasi. .
(2.) Heard learned counsel for the parties.
(3.) The petitioner was appointed as Lecturer in Ophthalmology, Institute of Medical Sciences, Banaras Hindu University, Varanasi on 31.12.1984. Thereafter he was selected and appointed as Reader and he Joined on the post on 5.5.1993. It is alleged in paragraph 5 that his work and conduct has been satisfactory. The petitioner's wife Dr. (Smt.) Neelam Mittal is also working as Senior Lecturer in Dental Surgery in the Institute of Medical Sciences in the same University since April, 1989 and her work is also satisfactory.;
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