JUDGEMENT
RAKESH TIWARI, J. -
(1.) HEARD counsel for the parties and perused the record.
(2.) THE petitioner was employed as Jamadar in 1976 in the office of Executive Officer, Nagar Palika Parishad, Bisauli, District Badaun. His date of birth recorded in the Service Book was 1 -7 -1939. Vide letter dated 22 -9 -1997 the petitioner was informed that there is no record of his Age/Date of Birth available in his personal file. By this letter the petitioner was directed to submit proof of his age.
It is submitted by the petitioner that on receipt of the letter dated 22 -9 -97 he filed an application alongwith School Leaving Certificate bearing the signature of District Basis Education Office dated 9 -12 -1992 and also of the Principal dated 16 -7 -1992.
(3.) HE was thereafter informed vide order dated 8 -4 -1999 that he would retire on 30 -9 -1999 on attaining the age of superannuation which is impugned in this petition on the ground that it is mala fide and is based on no evidence.;
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