ABHA UPADHYAYA SMT Vs. ADDL DIRECTOR OF EDUCATION
LAWS(ALL)-2003-5-84
HIGH COURT OF ALLAHABAD
Decided on May 23,2003

ABHA UPADHYAYA Appellant
VERSUS
ADDL. DIRECTOR OF EDUCATION Respondents

JUDGEMENT

Rakesh Tiwari, J. - (1.) Heard Counsel for the parties.
(2.) This writ petition has been filed challenging the impugned order of transfer dated 25.7.2000 which has been stayed by interim order dated 17.8.2000 in this petition.
(3.) The Counsel for the petitioner submits that the petitioner was posted at Primary Vidyalaya, Panchpahara Kabarai on 1.9.1998. The petitioner was suffering from Heart disease and was under the treatment of Chief Medical Officer, Mahoba and was referred to Sanjay Gandhi Post Graduate Institute of Medical Sciences, Lucknow, where her condition became serious and still under treatment of Chief Medical Officer, Mahoba.;


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