KANTA Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
LAWS(ALL)-2003-12-169
HIGH COURT OF ALLAHABAD
Decided on December 04,2003

KANTA Appellant
VERSUS
ASSISTANT DIRECTOR OF CONSOLIDATION Respondents

JUDGEMENT

Ashok Bhushan, J. - (1.) Heard Sri Radhey Shyam and Sri A. B. Singh, learned counsel for the petitioners and Sri R. C. Singh, learned counsel, appearing for respondent Nos. 2 to 5.
(2.) This writ petition has been heard along with Writ Petition No. 20839 of 1996 filed by respondent Nos. 2 to 5 against the present petitioners which has been allowed today by separate order of the date.
(3.) This writ petition discloses a glaring instance of abuse of process of the Court by petitioners who have dragged the contesting respondents in a frivolous litigation which is continuing for last more than twenty years.;


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