- (1.) Heard Sri R. N. Singh, Senior Advocate, appearing for the petitioner and Sri Bharat Ji Agarwal, Senior Advocate assisted by Sri S. P, Kesarwani for the respondents.
(2.) Affidavits have been exchanged between the parties and as agreed by the parties, the writ petition is being finally decided.
(3.) By this writ petition, the petitioner has prayed for quashing the order dated 9th April, 2001 passed by Chief Controlling Revenue Authority.;