JUDGEMENT
S.P.Srivastava, J. -
(1.) Heard, Sri J.S.
Sengar, the learned counsel who had filed his
Vakalatnama signed by Abhishekh Kumar
Singh on 21.7.2003 before the learned Single Judge in the writ petition giving rise to this
appeal.
(2.) Sri D.S. Misra, advocate who had filed
his Vakalatnama, signed by Nivedita on
5.5.2003, putting in appearance on her behalf in the writ petition giving rise to this appeal has also been heard.
(3.) Perused the record.;
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