JUDGEMENT
M. Katju, J. -
(1.) This writ petition has been filed against the impugned resolution dated 23.11.2001, Annexure-18 to the writ petition, termination order dated 27.11.2001, Annexure-19 to the writ petition and the order of the Chancellor dated 19.4.2002, Annexure-23 to the writ petition.
(2.) Heard learned counsel for the parties.
(3.) The petitioner was appointed as Deputy Director in Regional Extension Service Centre (Rice Milling) vide appointment letter dated 18.12.1978. He was subsequently selected and appointed as Joint Director (Rice Milling) under the Scheme of Regional Extension Service Centre (Rice Milling) of Chandra Shekhar Azad University of Agriculture and Technology, Kanpur (hereinafter referred to as the University), vide order dated 12.7.1984. On abolition of the Regional Extension Service Centre, the petitioner was adjusted/absorbed against the vacant post of Research Engineer in the Department of Agricultural Engineering at Kanpur vide order dated 8.8.1996, Annexure-1. By the order dated 14.8.1996 of the University, the petitioner was appointed as Project Officer of the Agriculture Engineering College, Etawah and by order dated 24.9.1996, the petitioner and the Dean of Veterinary College were given the same administrative and other powers as that of Project Officer. By order dated 9.1.1997 the petitioner was appointed as Incharge of the Agriculture Engineering Department of the University. The Board of Management of the University in its meeting held on 28.1.2000 appointed the petitioner in Agriculture Engineering College, Etawah.;
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