HIMALAY AYURVEDI MEDICAL COLLEGE Vs. CHANCELLOR
LAWS(ALL)-2003-7-52
HIGH COURT OF ALLAHABAD
Decided on July 28,2003

HIMALAY AYURVEDI MEDICAL COLLEGE Appellant
VERSUS
CHANCELLOR Respondents

JUDGEMENT

M.Katju, J. - (1.) This is an application for Review/Recall of our judgment dated 13.05.2003.
(2.) It has been stated in the application that the Court did not considered various submission of the petitioner in the aforesaid judgment. We do not agree.
(3.) It has been clearly stated in the aforesaid judgment dated 13.05.2003 that the petitioner was granted affiliation to the Kanpur University only from 01.07.1996 to 30.06.1998.;


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