Ashok Bhushan, J. - (1.) Heard counsel for the petitioner and Sri A. B. L. Gaur learned counsel appearing for the respondents.
(2.) Sri A. B. L. Gaur learned counsel appearing for the respondents has produced the original record pertaining to allegation of unfair means against the petitioner and cancellation of his examination and debarment.
(3.) Both the counsel have agreed that the writ petition be finally disposed of.;