JUDGEMENT
R.K.Agrawal, J. -
(1.) Both these writ petitions relate to the same society, namely, Dharam Samaj Society Inter
College and Sanskrit Pathshala, Aligarh and, therefore, have been heard together and are being
decided by a common judgment.
(2.) Civil Misc. Writ Petition No. 18254 of 2000 has been filed by the three petitioners claiming
themselves to be the Committee of Management, Dharam Samaj Society Inter College and
Sanskrit Pathshala, Secretary-cum-Manager and members of the General Body of the said
society seeking a writ, order or direction in the nature of certiorari quashing the order dated 27th
March, 2000, passed by the Assistant Registrar, Firms, Societies and Chits, Aligarh, respondent
No. 2, filed as Annexure-32 to the writ petition and the order dated 25th March, 2000 passed by
the Registrar, Firms. Societies and Chits, U.P., Lucknow, respondent No. 1, filed as
Annexure-31 to the writ petition, as also the order dated 12th November, 1999, passed by the
Assistant Registrar, respondent No. 2, filed as Annexure-26 to the writ petition and other
consequential reliefs. By the order dated 12th November, 1999, the Assistant Registrar,
respondent No. 2 had come to the conclusion that the order dated 24th November, 1997, passed
by this Court is still in force and the committee with Dr. K. C. Singhal, is a valid committee and
directing for renewal of the registration of the society. Vide order dated 25th March, 2000, the
Registrar has directed the Assistant Registrar to re-decide the matter after taking into
consideration the objections submitted by Dr. K. C. Singhal and till a decision is taken, the order
dated 26th November, 1999 passed by him should be made ineffective and status quo as per the
order dated 12th November, 1999, be maintained. Vide order dated 27th March, 2000, the
Assistant Registrar had set aside his earlier order dated 26th November, 1999 and directed the
parties to appear before him and submit documents in support of their claim so that a decision be
taken.
(3.) Civil Misc. Writ Petition No. 29694 of 2001 has been filed by the Committee of Management
of Dharam Samaj College, Aligarh, through its Manager Dau Dayal Jindal and also in his
personal capacity seeking a writ, order or direction in the nature of certiorari quashing the order
dated 25th July, 2001, passed by the Vice Chancellor, Dr. Bhimrao Ambedkar University, Agra,
respondent No. 1, filed as Annexure-36 to the writ petition. Vide order dated 25th July, 2001, the
Vice Chancellor had held that the Managing Committee elected on 16th December, 1999, headed
by Dr. K. C. Singhal is valid and approved the said Managing Committee.;