JUDGEMENT
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(1.) On 23-12-1985 the Petitioner was appointed as adhoc lecturer in English in Bapu Degree College, Pipiganj, Gorakhpur.
(2.) After seven years of his continuing as adhoc teacher his prayer for regularisation has been refused by means of the impugned order.
(3.) The regularisation has been refused on the ground that he did not possess the minimum requisite qualification for appointment as a Lecturer in English on the date of the appointment.;
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