VIKAS BOOK AGENCIES AGRA Vs. STATE OF U P
LAWS(ALL)-1992-4-52
HIGH COURT OF ALLAHABAD
Decided on April 27,1992

VIKAS BOOK AGENCIES AGRA Appellant
VERSUS
STATE OF UTTAR PRADESH Respondents

JUDGEMENT

- (1.) M. K. Mukherjee, CJ. .;


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