NAND KISHORE Vs. U.P. SECONDARY EDUCATION SERVICES COMMISSION, ALLAHABAD AND OTHERS
LAWS(ALL)-1992-7-86
HIGH COURT OF ALLAHABAD
Decided on July 13,1992

NAND KISHORE Appellant
VERSUS
U P SECONDARY EDUCATION SERVICES COMMISSION AND ORS Respondents

JUDGEMENT

- (1.) This Special Appeal has been filed against the judgment of the learned Single Judge dated May 6, 1992, dismissing the writ petition filed by the Appellant
(2.) The Appellant had filed a writ petition challenging the order dated 29th January 1992 passed by the U.P. Secondary Education Services Commission, Allahabad (hereinafter referred to as "Commission"), by which the Commission informed the District Inspector of Schools, Allahabad and other persons that Ram Nawal Singh, Respondent No. 6 has been selected for appointment to the post of Lecturer in Public Inter College, Motihar, Allahabad (hereinafter referred to as the College).
(3.) Briefly the facts are that one Raghunath Singh was Lecturer in History in the College. He died on 11th May 1989. The Petitioner was appointed as ad hoc Lecturer in History in the College by the Committee of Management, The Committee of Management further notified the vacancy to the Commission. The Commission advertised the post and a selection took place The Selection Committee recommended the name of the Respondent No. 6 and by letter dated 29th January 1992 the Commission recommended the name of Ram Nawal Singh for appointment as Lecturer in the vacancy caused on the death of Sri Raghunath Singh.;


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