- (1.) The case was heard on 18-6-92 and orders were reserved.
(2.) The present writ petition has been filed by Oroos Fatima alias Nisha and Sabeeh Haider for quashing the FIR and the investigation in Crime No. 191 of 1992 of P.S., Civil Lines, Aligarh, under Sec. 363/366, I.P.C.
(3.) The petition was originally filed by Sri Prakash Chandra Srivastava and there is also a vakalatnama of Sri K. D. Tripathi but at the time when the petition came up before me Sri I. M. Khan filed his vakalatnama on behalf of Sabeeh Haider.;