Sudhir Narain, J. - (1.) This appeal has been filed against the order of the learned Judge of this Court, dated 27-8-1991, dismissing the writ petition whereby the appellant was claiming the right to be promoted as a teacher in L. T. grade.
(2.) The facts in brief are that there is an institution known as Prakash Intermediate College Bharthana, district Etawah. On 30-11-1978 a vacancy was caused on promotion granted to Sri Bhudeo Mishra. On 9-9-1979 the Committee of Management of the institution passed a resolution whereby Sri Sheo Shanker Pathak, respondent No. 4, was granted temporary promotion to L. T. grade for teaching Economics to the students of High School. In the resolution it was mentioned that there was no proper arrangement for teaching Economics to the students of High School and the respondent No. 4 was qualified for being appointed as teacher to teach Economics to the student of High School and he should be promoted from C. T. grade to L. T. grade. A further resolution was passed on 14th December, 1979 by the Committee of Management for his regular promotion to L. T. grade These resolution were forwarded to the District Inspector of Schools, Etawah. He approved the promotion of the respondent No. 4 to L. T. grade. The petitioner, aggrieved by the said order, filed a writ petition before this Court. The learned Judge has dismissed the writ petition by order dated 27-8-1991. Hence this Special Appeal at the instance of petitioner-appellant.
(3.) The learned counsel for the appellant has urged two points.;