GYANANDRA VIR SINGH Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD
LAWS(ALL)-1962-10-2
HIGH COURT OF ALLAHABAD
Decided on October 31,1962

GYANANDRA VIR SINGH Appellant
VERSUS
VICE CHANCELLOR, UNIVERSITY OF ALLAHABAD Respondents

JUDGEMENT

V.G.Oak, J. - (1.) The question raised in this writ petition is whether the petitioner has passed a certain University examination.
(2.) The petitioner appeared at the LL. B. Previous Examination of Allahabad University in 1960, and was successful in that examination. He appeared for the LL. B. Final Examination in 1961, but failed in the examination. He appeared for the LL. B. Final . Examination again in 1962. The University authorities declared that he failed in the 1962 examination also. The petitioner's contention is that he has actually passed the LL. B. Final examination held in 1962. Hence this writ petition.
(3.) The Assistant Registrar of Allahabad University has filed counter affidavit on behalf of the respondent. According to the counter affidavit, the respondent's decision about the petitioner's failure in the LL. B. Examination is correct.;


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