Mukerji, J. - (1.) This is an application for a review of judgment dated 17th of August 1961.
(2.) The review has been sought on the ground that there was an error apparent on the face of the record. The application for review has been made under Or. 47 R. I. C. P. C. and the prayer is in these words: "It is, therefore, most respectfully prayed that this Hon'ble Court may be pleased to review its judgment and decree dated 17-8-1961, and after recalling or setting aside the same, be pleased to order that proceeding in the above Second Appeal shall remain stayed in accordance with the provisions of the U. P. Consolidation of Holdings Act".
(3.) In order to appreciate the true Import of the (prayer it is necessary to notice a few facts.;