LAWS(ALL)-2022-4-70

ALOK KUMAR Vs. RAKESH SHANKAR

Decided On April 04, 2022
ALOK KUMAR Appellant
V/S
Rakesh Shankar Respondents

JUDGEMENT

(1.) This Court on 4/3/2022 passed the following order:-

(2.) It is informed by Sri Rakesh Mishra, learned Standing Counsel that the opposite party has retired on 31/3/2021 and no officer has been appointed by State.

(3.) The applicant had filed writ petition in the year 2017 and more than five years have passed yet he is not able to take benefit of judgement of this Court.