RAJESH SRIVASTAVA Vs. Y P KHARE ALIAS Y N KHARE
LAWS(ALL)-2012-1-196
HIGH COURT OF ALLAHABAD
Decided on
January 23,2012
RAJESH SRIVASTAVA,SURYA KANT,PRITISH KUMAR
Appellant
VERSUS
Y P KHARE ALIAS Y N KHARE
Respondents
JUDGEMENT
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(1.) Counter affidavit filed today is taken on record.
(2.) Heard learned counsel for the revisionist and learned counsel for the respondent.
(3.) This revision has been filed against the order dated 23.12.2011.;
(2.) Heard learned counsel for the revisionist and learned counsel for the respondent.
(3.) This revision has been filed against the order dated 23.12.2011.;
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