DHARMENDRA KUMAR SINGH Vs. STATE OF U P
LAWS(ALL)-2012-5-117
HIGH COURT OF ALLAHABAD (AT: LUCKNOW)
Decided on
May 03,2012
MAHENDRA KUMAR,RAMA SHANKER,RANA PRATAP SINGH,VINOD KUMAR SINGH,SURESH KUMAR,OM PRAKASH SINGH,ANIL KUMAR SINGH,ANIL KUMAR SINHA,RAKESH KUMAR SINGH,GEETA SINGH,ASHOK KUMAR PANDEY,SUNIL KUMAR SINGH,SANTOSH KUMAR SINGH,AMIT KUMAR,AMAR PAL SINGH,ARUN KUMAR SINGH,MAHESH KUMAR,JAI PRAKASH SINGH,RAGHUNATH RAI,KIRAN SRIVASTAVA,MANOJ KUMAR SINGH,ABHIMANYU SINGH,ALOK KUMAR GUPTA,LAL PRATAP SINGH,YASHWANT SINGH,SANJAY PANDEY,VIJAY KUMAR SINGH,RAM PRATAP SINGH,RAM CHANDRA TRIPATHI,RAVINDRA KUMAR,SHAILENDRA KUMAR SINGH,SANJAI KUMAR SINGH,RAMESH CHANDRA MISRA,PRADEEP KUMAR TRIPATHI,AJAY PRATAP SINGH,OM PRAKASH MISRA,AWADESH KUMAR,SATYA PRAKASH TRIPATHI,SANJEEV KUMAR DUBEY,YOGESH KUMAR SINGH,ASHOK KUMAR TIWARI,CHANDRA SHEKHAR SINGH,AJEET KUMAR SINGH,ARVIND KUMAR RAI,ALOK KUMAR SINGH,RAM GOPAL SINGH,SUBHASH CHANDRA PANDEY,SHIVA JI SINGH,SANDEEP KUMAR SINGH,DALJEET KAUR,SANJAY KUMAR VERMA,PAWAN KUMAR SINGH,RAJESH KUMAR JAISWAL,RAKESH BAHADUR SINGH,ARUN SINGH,VIJAY KUMAR PANDEY,MOHD.IRFAN KHAN,SURESH KUMAR PANDEY,RAVINDRA BAHADUR SINGH,PAWAN KUMAR YADAV,SANJAY KUMAR SHUKLA,DHARMENDRA KUMAR SINGH,SHIVA KANT PANDEY,ANAND KUMAR SHUKLA,HARI DUTT DUBEY,AJAI MISRA,VINEET CHANDRA VERMA,SUNITA TIWARI,GYANENDRA KUMAR PANDEY,VIJAI KUMAR TRIPATHI,SUMITRA DAS,RAJEEV KUMAR SRIVASTAVA,SAMEER CHANDRA,KUSUM LATA SHUKLA,NARENDRA KUMAR MISHRA,ALOK TRIPATHI,DHRUV RAJ SINGH,RAM NARAYAN MISRA,RAM PAL DAS,DILEEP PRATAP SINGH,DHRUV KUMAR SINGH,RASHMI JAIN,USHA SHUKLA,PUSHPA SINGH, W/O SHRI DINESH SINGH,JITENDRA KUMAR SHUKLA,SHASHI PRAKASH TRIPATHI,RAHUL PRATAP SINGH,PRAMOD KUMAR TEWARI,PRATIBHA SRIVASTAVA,RAM TRIATH MAURYA,RAKESH PRATAP SINGH,SHAILENDAR SINGH,MAHENDRA K SHUKLA,ASHUTOSH PANDEY,ANIL KUAMAR SONI,ACHHEY LAL GUPTA,MANISH KUMAR PATHAK,RAN VIJAI SINGH,RATI BHAN SINGH CHAUHAN,LALLU PRASAD PAL,SHIVENDRA SINGH,RENU GARG,ASHISH SRIVASTAVA,UPENDRA KUMAR SINGH,VIMLESH DEVI,RAMA KANT TIWARI,SHARAD CHANDRA MISHRA,UMESH PRATAP MISRA,MRIDUL KUMAR MISHRA,SURYA KISHORE SINGH,RAKESH PANDEY,SHASHENDRA BAHADUR SINGH,AKHILESH CHANDRA SHUKLA,PRADEEP KUMAR MISHRA,SHRINETI KUMAR PANDEY,DIVYANK SRIVASTAVA,S/O SRI HARISH KUMAR SRIVASTAVA,SAURABH KUMAR SINGH,INDRA KUMAR TRIPATHI,TARIQ,MINAKSHI OJHA,SHARAD CHADNDRA OJHA,PROMOD KUMAR MISRA,JATA SHANKER TRIPATHI,TEJ MOHAMMAD,PREM PRAKASH SINGH,KAHILESH KUMAR SHUKLA,AJAI KUMAR SINGH,BRIJESH KUMAR SHUKLA,SADA SHIV TIWARI,ASHUTOSH KUMAR SHUKLA,SHYAM SUNDER UPADHYAYA,VED PRAKASH TEWARI,KM.PRATIBHYA MISRA,HEMANT SINGH,AKESH SINGH,LALITA SINGH,CHANDRA SHEKHAR MISHRA,PRAKASH TRIPATHI,MUKUL UPADHAYAYA,ASHOK KUMAR DWIVEDI,RAJIV KUMAR TIWARI,AKHILENDRA PRATAP SINGH,MANVENDRA P SINGH,VIPIN KUMAR MISRA,RAKSHA RAM UPADHAYAYA,RATNESH TIWARI,MANDHATA SINGH S/O LATE VANSH NARAYAN SINGH,ABHAY KUMAR UPADHYAYA,AYAZ FAZIL,SHIV KUMAR MAURYA,ANJANI KUMAR PANDEY,VIJAY PRAKASH YADAV,BADRI VISHAL MISRA,ARJUN PRASD MISRA,NEEHARIKA SINGH,SRIMATI POORNIMA PANDEY W/O ANAND KISHOR PANDEY
Appellant
VERSUS
STATE OF UTTAR PRADESH,STATE OF U.P.,STATE OF UTTAR PRADESH THROUGH SECRETARY OF EDUCATION,BRIJESH KUMAR SINGH,COMMITTEE OF MANAGEMENT SHRI BHALEY RAJ SULTAN,DISTT INSPECTOR OF SCHOOL,D.I.O.S., FAIZABAD,JOINT DIRECTOR OF EDUCATION FAIZABAD,U.P.MAHDYAMIK SHIKSHA,JOINT DIRECTOR (EDUCATION), LUCKNOW MANDAL, LKO.,U.P.SECONDARY EDUCATION SERVICE
Respondents