SUNDER Vs. ADDTIONAL COLLECTOR
LAWS(ALL)-2012-9-137
HIGH COURT OF ALLAHABAD
Decided on September 18,2012

SUNDER Appellant
VERSUS
Addtional Collector Respondents

JUDGEMENT

- (1.) We have heard Sri A.K.Sachan, learned counsel for the petitioners and Sri Neeraj Upadhyay, learned counsel appearing for respondent No.3. Sri Amit Manohar appeared for respondent no. 2 and learned Standing Counsel appeared for respondent No.1 and 4.
(2.) These two writ petitions have been filed challenging the order of the Addl. Collector, Special Land Acquisition Officer rejecting the objection filed by the petitioners by which the petitioners had claimed payment of compensation with regard to the land in question.
(3.) Counter and rejoinder affidavits have been exchanged.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.