S.C. Chaurasia, J. - (1.) LIST revised.
(2.) NOTICE has been served on the opposite party No. 2 as per office report dated 21.12.2011, but, none has appeared on his behalf. Supplementary affidavit filed on behalf of revisionists is taken on record.
(3.) HEARD Sri Hari Om Khare, learned counsel for the revisionists, learned A.G.A. and perused the record.;