JUDGEMENT
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(1.) The petitioners in all these three petitions have assailed a common order namely the order dated 8.4.2011 passed by Deputy Registrar, Firms, Societies & Chits, Kanpur. This order relates to a decision by the Deputy Registrar on the management and affairs of the Christ Church College Society which was registered initially in the year 1956. The said Society also runs a College namely Christ Church College, The Mall, Kanpur, the Principal whereof namely Dr. Parvez E. Dean claiming himself to be the Secretary of the Society has filed the leading Writ Petitioner No.23731 of 2011 claiming separate rights.
(2.) The other set of claimants through Rt. Rev. Morris, Edgar Dan Bishop Diocese of Lucknow have filed Writ Petition No.66313 of 2011 where also the prayer is to quash the same order dated 8.4.2011. The third petition has been filed by another set of office-bearers through Conel Swing claiming himself to be the Secretary of the Society where also the prayer is to quash the same impugned order.
(3.) All the three sets of claimants have, therefore, made the same prayer but have claimed their own rights of Management over the Society through Committees which are separate and distinct from each other.;
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