BALVANT KUMAR YADAV Vs. UNION OF INDIA AND OTHERS
LAWS(ALL)-2012-10-285
HIGH COURT OF ALLAHABAD
Decided on October 01,2012

Balvant Kumar Yadav Appellant
VERSUS
UNION OF INDIA AND OTHERS Respondents

JUDGEMENT

- (1.) This writ petition has been filed by the petitioner for quashing the final select list prepared by the respondents for appointment of constable in the CISF dated 20.7.2012.
(2.) The facts of the case, in brief, are that the Staff Selection Commission advertised vacancies for making recruitment to the post of Constable (G.D.) in the B.S.F., C.I.S.F., C.R.P.F. and S.S.B. The recruitment was published on 5.2.2011. According to the advertisement, the process of recruitment was to consist of height bar, prescribed race, physical standard test, physical efficiency test, written examination and medical examination. The written examination was scheduled to be held on 5.6.2011 and on the basis of the performance of the written examination candidates were to be shortlisted for medical examination.
(3.) As per the advertisement, the petitioner applied in the requisite format as an O.B.C. candidate along with requisite documents and testimonials in February, 2011. The petitioner passed High School Examination in the year 2001 and in the certificate therein his date of birth has been shown as 5.3.1985. He passed the Intermediate Examination in 2003 and his Graduation in the year 2006. According to the petitioner, he belongs to the O.B.C. category and also possesses the certificate of O.B.C. from the Circle Officer, Nawtan Sivan, District Bihar. An Admit Card was issued to him showing his category as O.B.C.. In pursuance of the advertisement the petitioner appeared in the physical standard test and physical efficiency test and he passed in both the tests. Thereafter, he appeared in the written examination scheduled for 5.6.2011 and passed the same and, thereafter, he was shortlisted for medical examination and was issued a fresh Admit Card for appearing in the medical examination. He appeared in the medical examination and in the result so declared his name was included along with the other candidates recommended for appointment in the C.I.S.F.. He was selected for appointment as a constable in the C.I.S.F. for the State of Bihar in the O.B.C. category. In the final select list the name of the petitioner has been shown at Serial No.8795.;


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