- (1.) Case called out in the revised list.
(2.) The present bail application has been filed for enlarging the accused-applicant on bail in Case Crime No. 895 of 2011, under Sections 320/34 IPC, Police Station Bisauli, District Badaun.
(3.) Heard the learned counsel for the accused-applicant as well as the learned A.G.A. and perused the record.;