OM KUMARI Vs. RAM DULARI
LAWS(ALL)-2012-3-334
HIGH COURT OF ALLAHABAD
Decided on March 28,2012

OM KUMARI Appellant
VERSUS
RAM DULARI Respondents

JUDGEMENT

Shabihul Hasnain, J. - (1.) Heard Sri B.R. Singh learned counsel for the appellant as well as Sri Rajendra Singh Chauhan for the sole respondent.
(2.) The appellant counsel has insisted that the matter may be heard finally today itself. Counsel for the opposite party is also ready with his arguments. Both the counsel were heard at great length.
(3.) The instant second appeal has been filed under Section 100 of Civil Procedure Code against the judgment and decree dated 7.2.2012 passed by Uper Civil Judge (Senior Division), Sitapur in Regular Suit No.837 of 2008, Smt. Ram Dulari v. Smt. Om Kumari and the judgment and decree dated 6.3.2012 passed by Additional District Judge/Special Judge, Sitapur in Civil Appeal No. 17 of 2012, Smt. Om Kumar v. Smt. Ram Dulari .;


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