AMIT KUAMR GUPTA AND OTHERS Vs. STATE OF U P AND ANOTHER

LAWS(ALL)-2012-5-385

HIGH COURT OF ALLAHABAD

Decided on May 03,2012

Amit Kuamr Gupta And Others Appellant

VERSUS

State Of U P And Another Respondents

- (1.) Case called out in the revised list.
(2.) Learned counsel for the applicant revisionists is present.
(3.) Learned A.G.A. is also present.;