BHUWAI LAL & OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, ALLAHABAD & OTHERS
LAWS(ALL)-2012-1-486
HIGH COURT OF ALLAHABAD
Decided on January 12,2012

Bhuwai Lal And Others Appellant
VERSUS
Dy. Director Of Consolidation, Allahabad And Others Respondents

JUDGEMENT

Amreshwar Pratap Sahi, J. - (1.) HEARD Sri. Babu Ram Yadav Learned Counsel for the respondent No. 4 and perused the affidavit filed in support of substitution application.
(2.) IN view of the submission raised the cause shown for delay is sufficient. The delay is condoned.
(3.) THE substitution application is also allowed.;


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