SUNILKUMAR JOLLY Vs. D.J.,LUCKNOW
LAWS(ALL)-2012-11-128
HIGH COURT OF ALLAHABAD (AT: LUCKNOW)
Decided on November 07,2012

Sunilkumar Jolly Appellant
VERSUS
D.J.,Lucknow Respondents

JUDGEMENT

- (1.) Sri Digvijay Nath Dubey, Advocate has filed power on behalf of opposite party no.3. Same be taken on record.
(2.) Learned counsel for the petitioner and learned counsel for opposite party no.1 and 2 are present. Learned counsel for the opposite parties submit that they do not wish to file any counter affidavit.
(3.) Heard learned counsel for the parties and perused the record.;


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