- (1.) This is an appeal for enhancement of the award dated 26.03.2012 passed by M.A.C.T./Additional District Judge, Court No.3, Kanpur Nagar in M.A.C.P. No. 1044 of 2010, whereby the compensation of Rs. 31,817/- has been awarded to the appellant.
(2.) We have heard learned counsel for the appellant and perused the impugned award.
(3.) The only point canvassed before us is that learned Tribunal has erred in ignoring the disability certificate of the appellant.;