JUDGEMENT
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(1.) This writ petition has been filed by Shri Hradyesh Kumar claiming himself to be the Manager of the Committee of Management of Shri Ram Ratan Vidyalya, District Mainpuri.
(2.) The Committee is of a registered society of the same name constituted under the Societies Registration Act, 1860 and which according to the petitioner has been renewed from time to time and the last renewal was made for a period of five years on 25th October, 2010, admittedly at the instance of the respondent no. 4, who was the then Manager.
(3.) The dispute arose on account of rival claims of elections set up by the petitioner no. 2 and the respondent no. 4. The undisputed facts between the parties is that on 30th September, 2008 the last elections were held in which one Shri Hakim Singh was elected as the President and the respondent no. 4 was elected as the Manager.;
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