BRAHMAWARTA COMMERCIAL CO OPERATIVE BANK LTD Vs. PRESIDING OFFICER

LAWS(ALL)-2012-5-238

HIGH COURT OF ALLAHABAD

Decided on May 31,2012

Brahmawarta Commercial Co Operative Bank Ltd,District Cooperative Bank, Shahjahanpur,Brahmawarta Commercial Cooperative Bank Ltd. Kanpur,District Cooperative Bank, Sahahjahanpur,Rampur District Cooperative Bank Ltd. Rampur Appellant

VERSUS

PRESIDING OFFICER,Smt. Sudha Rani Saxena, District Shahjahanpur,Mahmood Ali.,Presiding Officer, Labour Court (I), Kanpur And Another.,Appellate Authority And Others.,Presiding Officer, Labour Court (Iv), U.P. Kanpur And Another. Respondents

JUDGEMENT

- (1.) All the batch of the Petitions involves similar question of law. The Writ Petitions arise from different areas, though marginally facts are different but raise substantially similar issue of law. They can be disposed of by a common judgment.
(2.) Civil Misc. Writ Petition No. 49561 of 2002 (Brahmawarta Commercial Cooperative Bank Ltd.,Kanpur vs. Presiding Officer, Industrial Tribunal III, U.P. Kanpur, is a lead petition.
(3.) This petition is filed by the Brahmawarta Commercial Cooperative Bank Ltd.,Kanpur through its Secretary under Article 226 of the Constitution.;

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