RADHEY KANT KHARE
Vs. U P COOPERATIVE SUGAR FACTORIES FEDERATION LTD
LAWS(ALL)-2002-11-134
HIGH COURT OF ALLAHABAD (AT: LUCKNOW)
Decided on
November 19,2002
RADHEY KANT KHARE
Appellant
VERSUS
U.P. CO-OPERATIVE SUGAR FACTORIES FEDERATION LTD.
Respondents
JUDGEMENT
M.Katju, J. -
(1.) This special appeal has been filed against the judgment of the learned single Judge dated 11.10.1999 by which the writ petition was dismissed.
(2.) Heard learned counsel for the parties.
(3.) The writ petition was filed by the appellant before the learned single Judge against the dismissal order dated 26.7.1985, Annexure-1 to the writ petition.;
(2.) Heard learned counsel for the parties.
(3.) The writ petition was filed by the appellant before the learned single Judge against the dismissal order dated 26.7.1985, Annexure-1 to the writ petition.;
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