JUDGEMENT
A.K. Yog, J. -
(1.) Sri P.N. Tripathi, Advocate for the Defendant Applicant, Sri N. Lai Advocate, Sri A.N. Bhargava, Advocate and Sri S.A. Murtaza Advocate, for the plaintiff-opposite party.
(2.) Heard learned Counsels for the parties namely Shri P.N. Tripathi and Sri A.N. Bhargava. Advocate appearing for the perspective parties. Perused the record.
(3.) This is a revision under Section 25, Provincial Small Cause Courts Act filed by Wing Codr. M.P. Yadav (Retd.) against the impugned judgment and order dated 28th August, 1999 passed by 1st Additional District Judge, Ghaziabad in S.C.C. Suit No. 43 of 1997, Smt. Sarla Aggarwal v. Wing Codr. M.P. Yadav (Retd.) .;
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