CHANDRAJIT RAJ BHAR Vs. DISTRICT MAGISTRATE PILIBHIT
LAWS(ALL)-2002-1-181
HIGH COURT OF ALLAHABAD
Decided on January 07,2002

CHANDRAJIT RAJ BHAR Appellant
VERSUS
DISTRICT MAGISTRATE, PILIBHIT Respondents

JUDGEMENT

R.R. Yadav, J. - (1.) Heard the learned counsel for the petitioner.
(2.) Perused the averments made in the writ petition.
(3.) The present petition is posted today for admission, but with the consent of the learned counsel for the parties, I propose to decide it on merits at admission stage.;


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