Rakesh Tiwari, J. - (1.) Heard the learned counsel for the parties and perused the record.
(2.) The present writ petition has been filed by the petitioner challenging the order dated 31.5.1993 and the consequential order dated 1.6.1993 passed by respondent No. 1, Annexures-9 and 10 to the writ petition respectively.
(3.) The petitioner was appointed initially as a Supervisor in the Cooperative Department on 13.11.1957 and thereafter he was promoted on 23.5.1992 as Assistant Development Officer (Co-operative) in the pay-scale of Rs. 1.350-2,200.;