JUDGEMENT
Rakesh Tiwari, J. -
(1.) Heard learned counsel for the parties and perused the records.
(2.) This petition has been filed by the Committee of Management, Shri Narayan Sinha Inter College, Sarai Harku, district Jaunpur, with the prayer for quashing the impugned order dated 24.6.2000 passed by, the Director of Education (Madhyamik) U. P., Allahabad, Annexure-5 to the writ petition, by which he has held that after the ban imposed in the year, 1986, the management has appointed teachers in two subjects without creation of any posts.
(3.) The case of the petitioners is that by letter dated 22.7.1977 the Secretary, Madhyamik Shiksha Parishad gave recognition of the subject Geography for teaching in the Intermediate classes of the institution and permission was also granted for opening classes of Geography by order dated 30.12.1977, with certain conditions. The Manager of the college made an application on 14.12.1982, to the D.I.O.S. for creation of the post of the lecturer in Geography, The District Inspector of Schools recommended the matter for creation of the post of lecturer in Geography to the Deputy Director of Education on 22.7.1983, who in turn recommended the matter to the Director of Education for creation of one post of lecturer in Geography.;
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