Pradeep Kant, J. - (1.) Supplementary affidavit filed, is taken on record.
(2.) This petition makes a challenge to the order dated 24.4.2002 passed by the Election Tribunal Sub-Divisional Officer, Sohawal, Faizabad by means of which, the application for recounting of ballot papers was allowed and recounting was ordered to take place on 30.1.2002.
(3.) Sri D.C. Mukherjee has taken notice ' and appears for the respondent No. 1 Sheo Bahadur Singh.;