JUDGEMENT
M.Katju, J. -
(1.) This petition has been filed praying for a mandamus directing the respondents to regularise the
service of the petitioner as lecturer in Home Science in the Allahabad University under Section
31 (3) (c) of the U. P. State Universities Act.
(2.) Heard learned counsel for the parties.
(3.) In paragraph 3 of the writ petition, it is alleged that there is a department of Home Science in
the Allahabad University in which there are two sanctioned posts of lecturers and one post of
Reader. As regards the posts of lecturer in Home Science, one fell vacant in June, 1989 on the
retirement of Mrs. S. Tiwari and the other post fell vacant in June, 1991 on the retirement of
Mrs. Rohini Bhatt. It is further stated that one post of Reader in Home Science is lying vacant
since 1985 after the retirement of Dr. Radha Pant.;
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