PARVEEN KUMAR AND ANOTHER Vs. S.C. BOSE AND OTHERS
LAWS(ALL)-2002-9-268
HIGH COURT OF ALLAHABAD
Decided on September 30,2002

Parveen Kumar And Another Appellant
VERSUS
S.C. Bose And Others Respondents

JUDGEMENT

R.K. Agarwal, J. - (1.) This writ petition has been taken up on a mention being made by Sri Ajit Kumar, learned Counsel for the petitioners on the ground that 1st October, 2002 is the date fixed before the Additional District Judge, Court No. 11 Allahabad and therefore, the matter is urgent and be taken up today itself.
(2.) Shri Ajit Kumar, learned Counsel for the petitioners had made an endorsement that the copy of the Caveat was sought to be served upon Shri Munna Pandey, learned Counsel who has filed the caveat but it has been refused and therefore serving the copy, the writ was filed in the Registry.
(3.) Plowever, when the matter was taken up Shri S.K. Tyagi learned Counsel holding brief of Sri Munna Pandey is present in Court.;


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