A.K.Yog, J. - (1.) Heard Sri Rajesh Tandon, learned senior advocate appearing on behalf of Bhagwat Saran Gupta. petitioner and Sri Shesh Kumar, learned counsel appearing on behalf of contesting respondent.
(2.) Learned counsel for the parties submit that they desire to argue the case as per original pleadings. Supplementary counter-affidavit and supplementary rejoinder-affidavit may be ignored and they shall not be treated as part of record.
(3.) Accordingly, the case is being decided on the basis of petition as the counter and rejoinder-affidavits filed therein.;