Ashok Bhushan, J. - (1.) Heard Sri Arjun Singhal, counsel for the petitioner, Sri Ashok Mehta, learned chief standing counsel and Sri Sanjai Goswami, learned standing counsel.
(2.) These two writ petitions have been filed by the petitioner praying for quashing of the order dated 22.9.1998 passed by District Deputy Director of Consolidation. By the aforesaid order dated 22.9.1998, the Deputy Director of Consolidation decided 29 revisions including the revision of the petitioners.
(3.) Counter and rejoinder-affidavits have been exchanged. Both the parties have agreed that writ petitions be finally decided. A bunch of writ petitions with leading case being Writ Petition No. 4934 of 1999, Ram Kumar and Anr., v. Zila Adhikari/District Deputy Director of Consolidation and Ors., has been decided today by a separate judgment by which order of District Deputy Director of Consolidation dated 22.9.1998 has already been quashed. In view of the aforesaid, these writ petitions are also being finally decided.;