SWARGIYA SRI JANARDAN PRASAD PANDEY HIGH SCHOOL Vs. STATE OF U P
LAWS(ALL)-2002-10-66
HIGH COURT OF ALLAHABAD
Decided on
October 03,2002
SWARGIYA SRI JANARDAN PRASAD PANDEY HIGH SCHOOL
Appellant
VERSUS
STATE OF UTTAR PRADESH
Respondents
JUDGEMENT
S.P.Mehrotra, J. -
(1.) Connect with Writ Petition No. 41002 of 2002.
(2.) Issue notice pending admission.
(3.) Counter-affidavit and rejoinder-affidavit have already been exchanged between the parties in this case.;
(2.) Issue notice pending admission.
(3.) Counter-affidavit and rejoinder-affidavit have already been exchanged between the parties in this case.;
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