S.J.Hyder, J. - (1.) This writ petition has been filed by four examinees who appeared at the High School Examination held in the year 1980 from the Intermediate College, Shukulpur in the district of Allahabad, Their result was initially withheld by the Board of High School and Intermediate Education and subsequently by an Order dated January 31, 1981 the Board cancelled their examination on the ground that they had used unfair means while answering the first paper in the discipline of physics.
(2.) The writ petition, in the first instance, was argued before us on behalf of the petitioners on Oct., 13, 1981. The petition was again taken up as a part heard case on Oct. 14, 1981 and on the second date of hearing two supplementary affidavits were filed on behalf of the petitioners in support of their writ petition.
(3.) In the writ petition the order passed by the Board of High School and Intermediate Education referred to above was impugned only on the ground that it was based on no evidence, By means of the supplementary affidavits certain other grounds were taken to challenge the validity of the order dated January 31, 1981. In this judgment we shall deal with all the grounds taken by the petitioner from time to time.;