JUDGEMENT
H.N.Seth, J. -
(1.) Petitioners in these three petitions had been working as Junior Doctors at Baba Ragbav Das Medical College, Goiakhpur (hereinafter referred to as the Medical College) till 31st of March, 1981. All of them are aggrieved by non-renewal of their respective term beyond 31st of March, 1981 inasmuch as they have been prevented fir completing one year's tenure in their respective job which according to them essential for acquiring eligibility for admission to Post-Graduate Degree courses of the Medical College.
(2.) Dr. Seema Srivastava (petitioner in Writ Petition No. 4849 of 1981) was, after completing her internship on 5th May, 1980, appointed as a Resident in the Department of Pathology in the Medical College with effect from 1st of July, 1980. This appointment of Dr. Srivastava was to denture till 31st of December, 1980.
(3.) Dr. Vindheshvari Prasad Shukla (petitioner in Writ Petition No. 4774 of 1981), after doing his M.B.B.S. from the Medical College, completed his internship in June, 1980 and was appointed as House Officer in the Department of Ear, Nose and Throat of the Medical College with effect from 1st of July, 1980. His appointment was also to last up to 31st of December, 1980.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.