JUDGEMENT
K.C.Agrawal, J. -
(1.) Rakesh Chandra Todariya, the petitioner appeared at the intermediate Examination of the U.P. Board of High School and Intermediate Education (In short the Board) held in 1980 as a regular candidate from the Government Raghunath Kirti Inter College, Deoprayag. His roll No. was 82727. He had offered Civics. Economics, History, English and Hindi- The Examinations were held between 3rd April and 23rd April, 1980. On the 5th July 1980 the petitioner was declared successful by the Board and was placed in II Division, but the note appended to it mentioned that his result had been withheld. The petitioner was thereafter given a charge-sheet containing two charges upon him to show causes :
(i) That the petitioner alongwith others held out a threat to Tilak Raj Baluni, teacher employed in the college on the 14-5-81.
(ii) He threatened to set on fire the college building on the same date.
(2.) The petitioner submitted a reply denying of having given threat to Sri Tilak Kumar Baluni. The petitioner also associated that he had never threatened to set on fire the college building. He further stated that he had been involved by Tilak Raj Baluni on account of family disputes.
(3.) The Board cancelled the result of the petitioner of the year 180, which was communicated to him by a letter dated 26th June, 1981. In the meantime it appears that the petitioner had joined B.A. Part I in the Garhwal University.;
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