JUDGEMENT
HONBLE VIKAS KUNVAR SRIVASTAV,J. -
(1.) Called on.
(2.) Learned counsel Sri Rajendra Prasad Mishra, Advocate is connected through Video Conferencing in the present matter of e-Court, on behalf of the accused-applicants, namely, Hatim Ali @ Raqeeb Husain and Raja @ Rajan, involved in Case Crime No. 655 of 2020, under Sections 452, 302, 307, 323, 504, 506, 427/34 IPC converted to 304 IPC, Police Station Kudwar, District Sultanpur.
(3.) Learned Additional Government Advocate for the State Sri Rajeev Kumar Verma-I, Advocate is also connected through Video conferencing.;
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